Gujarat High Court
Ongc vs Ongc on 25 September, 2008
Author: S.R.Brahmbhatt
Bench: S.R.Brahmbhatt
Gujarat High Court Case Information System
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SCA/11806/2008 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL
CIVIL APPLICATION No. 11806 of 2008
=========================================================
ONGC
RETIRED EMPLOYEES WELFAREASSOCIATION & 2 - Petitioners
Versus
ONGC
LTD & 3 - Respondents
=========================================================
Appearance :
MR
KRISHNA G PILLAI for Petitioners : 1 - 3.
None
for Respondents : 1 -
4.
=========================================================
CORAM
:
HONOURABLE
MR.JUSTICE S.R.BRAHMBHATT
Date
: 25/09/2008
ORAL
ORDER
Notice pending admission returnable on 21.10.2008. In addition to the regular procedure for effecting service through Court process, liberty is granted to the petitioners to have service effected by speed post at their costs.
(S.R.BRAHMBHATT, J.) pallav Top