Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Jharkhand - Subsection

Section 16(ii) in Bihar District Sub-Registrar and Sub-Registrar Recruitment Rules, 1973

(ii)impersonating another candidate or being impersonated by any person at the written or viva voce examination; or