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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Maharashtra - Subsection

Section 7(1)(c) in The Maharashtra Entertainments Duty Act, 1923

(c)for controlling the use of mechanical contrivances (including the prevention of the use of the same mechanical contrivance for payments of a different amount), and for securing proper records of admission by means of mechanical contrivances;
(cc)[* * *] [Clause (cc) was deleted by Bombay 38 of 1950, Section 6.]