Section 1 in The West Bengal Duty On Inter-State River Valley Authority Electricity Act, 1973
1. Short title, extent and commencement. -
(1)This Act may be called the West Bengal Duty on Inter-State River Valley Authority Electricity Act, 1973.(2)It extends to the whole of West Bengal.(3)It shall be deemed to have come into force on the 1st day of February, 1958.
