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[Cites 0, Cited by 0] [Section 17(4)] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(4)(d) in The Rajasthan Sales Tax Act, 1994

(d)Notwithstanding anything contained in this section, the registration granted under sub-section(3) or renewed under this sub-section may be cancelled at any time in accordance with the provisions of this Act.]