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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Shiv Ram Sharma vs . State Of Hp & Anr. on 17 July, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Shiv Ram Sharma Vs. State of HP & anr.

Cr. MMO No.372 of 2022 .

17.07.2023 Present: Mr. Rajul Chauhan, Advocate, for the petitioner.

Mr. J.K. Sharma, Addl. Advocate General, for respondent No.1.

None for respondent No.2.

Learned counsel for the petitioner prays for and is granted four weeks' further time to file rejoinder.

List on 05.09.2023.



                                                            ( Sushil Kukreja )
              July 17, 2023                                       Judge
                    (VH)








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