Himachal Pradesh High Court
Shiv Ram Sharma vs . State Of Hp & Anr. on 17 July, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Shiv Ram Sharma Vs. State of HP & anr.
Cr. MMO No.372 of 2022 .
17.07.2023 Present: Mr. Rajul Chauhan, Advocate, for the petitioner.
Mr. J.K. Sharma, Addl. Advocate General, for respondent No.1.
None for respondent No.2.
Learned counsel for the petitioner prays for and is granted four weeks' further time to file rejoinder.
List on 05.09.2023.
( Sushil Kukreja )
July 17, 2023 Judge
(VH)
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