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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 9(5) in The 'Union Territory of Dadra and Nagar Haveli' Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015

(5)No such appeal shall be entertained unless a copy thereof has been served upon the respondent or respondents, as the case may be, and proof of such service has been filed.