Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act] State of Karnataka - Subsection Section 55(2)(a) in The Karnataka Souharda Sahakari Act, 1997 (a)not provided necessary assistance to the cooperative election commission for conducting elections to the board before the term of expiry of the outgoing board;