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State of Tamilnadu - Section

Section 3 in The Tamil Nadu Betting Tax Rules, 1935

3.

[The Director of every race meeting held at Guindy or at Ootacamund shall intimate to the [Assistant Commissioner of Commercial Tax Officers] [Substituted by G.O.P. No. 278 Commercial Taxes & Religious Endowments, dated 10.3.1983.] any change in the number of description of the totalizators maintained by him or in the minimum sum that can be paid into any of such totalizators, within a week from the date of such change.]