Section 12(1)(a) in The Assam Agricultural Produce Market Act, 1972

[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Assam - Subsection

Section 12(1)(a) in The Assam Agricultural Produce Market Act, 1972

(a)such meeting it called by the Secretary under the direction of the Chairman or Vice-Chairman, as the case may be, or as may be required on a requisition by the members as prescribed, and

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State of Assam - Subsection

Section 12(1)(a) in The Assam Agricultural Produce Market Act, 1972