Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52] [Entire Act] State of Gujarat - Subsection Section 52(2) in Gujarat Elementary Education Rules, 2010 (2)Subject to the provisions of the Act and of these rules, the Education Committee may, from time to time, determine the manner in which its business should be transacted.
