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Union of India - Section

Section 74 in The Transport Of Animals Rules, 1978

74. (a) No railway wagon shall accommodate more than the following number of the sheep or goats:--

Broad guage Metre guage Narrow guage
(1) (2) (3) (4) (5)
Area ofWagonLess than21.11SquareMetres70 Area ofWagon21.11 SquareMetresAndAbove100 Area ofWagonLess than12.5SquareMetres50   Area ofWagon12.5 SquareMetresAndAbove60
(b)Adequate ventilation shall be provided in every wagon">(b) Adequate ventilation shall be provided in every wagon. Upper door of one side of wagon shall be kept open and properly fixed and the upper door of the wagon shall have wire guage closely welded mesh arrangements to prevent burning cinders from the engines entering the wagon and leading to fire breakout.