Section 75(1)(c) in The Maharashtra Irrigation Act, 1976

[Cites 0, Cited by 0] [Section 75(1)] [Section 75] [Entire Act]

State of Maharashtra - Subsection

Section 75(1)(c) in The Maharashtra Irrigation Act, 1976

(c)stoppage or diminution of any supply of water in consequence of the exercise of the power conferred by section 11, if no use have been made of such supply, within the five years next before the date of issue of the notice under section 80, or

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State of Maharashtra - Subsection

Section 75(1)(c) in The Maharashtra Irrigation Act, 1976