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Madhya Pradesh High Court

Deepak vs Registrar Public Trust on 1 December, 2022

Author: Vijay Kumar Shukla

Bench: Vijay Kumar Shukla

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 26816 of 2022 (DEEPAK Vs REGISTRAR PUBLIC TRUST AND OTHERS) Dated : 01-12-2022 Petitioner present in person.

At the request of counsel for the petitioner, list the matter on 6.12.2022.

(VIJAY KUMAR SHUKLA) JUDGE MK Signature Not Verified Signed by: MUKTA CHANDRASHEKHAR KOUSHAL Signing time: 12/1/2022 6:10:02 PM