Madhya Pradesh High Court
Deepak vs Registrar Public Trust on 1 December, 2022
Author: Vijay Kumar Shukla
Bench: Vijay Kumar Shukla
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 26816 of 2022 (DEEPAK Vs REGISTRAR PUBLIC TRUST AND OTHERS) Dated : 01-12-2022 Petitioner present in person.
At the request of counsel for the petitioner, list the matter on 6.12.2022.
(VIJAY KUMAR SHUKLA) JUDGE MK Signature Not Verified Signed by: MUKTA CHANDRASHEKHAR KOUSHAL Signing time: 12/1/2022 6:10:02 PM