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[Cites 1, Cited by 1]

Income Tax Appellate Tribunal - Mumbai

Ashapura Minechem Ltd, Mumbai vs Acit Cc 22, Mumbai on 3 March, 2021

1 ITA No.5190/Mum/2015 M/s. Ashapura Minechem Ltd.

Assessment Year: 2011-12 आयकर अपीलीय अिधकरण "ए" ायपीठ मुंबई म । IN THE INCOME TAX APPELLATE TRIBUNAL "A" BENCH, MUMBAI माननीय ी महावीर िसं ह, उपा एवं माननीय ी मनोज कुमार अ वाल ,ले खा सद के सम । BEFORE HON'BLE SHRI MAHAVIR SINGH, VP AND HON'BLE SHRI MANOJ KUMAR AGGARWAL, AM (Hearing through Video Conferencing Mode) आयकरअपील सं./ I.T.A. No.5190/Mum/2015 (िनधा रण वष / Assessment Year: 2011-12) M/s. Ashapura Minechem Ltd. ACIT-Central Circle-22 C/o., H.N. Motiwala & Co. Aaykar Bhawan बनाम 508, Sharda Chambers Mumbai.

33, New Marine Lines          / Vs.
Mumbai-400 020

!थायीले खासं./जीआइआरसं./PAN/GIR No.AAACA-0957-F (अ पीलाथ$/Appellant) : (%&थ$ / Respondent) Assessee by : Assessee's letter dated 11/09/2020 Revenue by : Dr. Rajiv Harit- Ld. CIT-DR सुनवाई की तारीख/ : 22/02/2021 Date of Hearing घोषणा की तारीख / : 03/03/2021 Date of Pronouncement आदे श / O R D E R Manoj Kumar Aggarwal (Accountant Member)

1. Aforesaid appeal by assessee for Assessment Year (AY) 2011-12 contest the order of learned first appellate authority on certain grounds of appeal. The assessment for the year under consideration was framed by Ld. Assessing Officer u/s 143(3) on 28/03/2014.

2. Though none appeared for assessee, however, Ld. CIT-DR brought attention to assessee's letter dated 11/09/2020 wherein it 2 ITA No.5190/Mum/2015 M/s. Ashapura Minechem Ltd.

Assessment Year: 2011-12 has been stated that the assessee intend to prefer an application under Direct Tax Vivad Se Vishwas Scheme (VVS Scheme),2020 for the year under consideration. Accordingly, Ld. CIT-DR submitted that the appeal may be dismissed.

3. In view of foregoing, the appeal stand dismissed as withdrawn with a liberty to assessee to seek restoration of the appeal in case the aforesaid declaration filed under the scheme is not accepted, for whatever reasons.

4. The appeal stand dismissed as withdrawn.

Order pronounced on 03rd March, 2021 Sd/- Sd/-

(Mahavir Singh) (Manoj Kumar Aggarwal) उपा / Vice President लेखा सद / Accountant Member मुंबई Mumbai; िदनां क Dated : 03/03/2021 Sr.PS, Jaisy Varghese आदे शकी ितिलिपअ ेिषत/Copy of the Order forwarded to :

1. अपीलाथ$/ The Appellant
2. %&थ$/ The Respondent
3. आयकरआयु-(अपील) / The CIT(A)
4. आयकरआयु-/ CIT- concerned
5. िवभागीय%ितिनिध, आयकरअपीलीयअिधकरण, मुंबई/ DR, ITAT, Mumbai
6. गाड2 फाईल / Guard File आदे शानुसार/ BY ORDER, उप/सहायक पंजीकार (Dy./Asstt.Registrar) आयकरअपीलीयअिधकरण, मुंबई / ITAT, Mumbai.