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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of West Bengal - Subsection

Section 29(3) in West Bengal Agricultural Produce Marketing (Regulation) Rules, 1982

(3)The market committee may, with the sanction of the Board, invest it surplus Funds in the Government Savings Bank or in any other security specified in section 20 of the Indian Trusts Act, 1882 (2 of 1882) and in Government Savings Certificates.