Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(1A)] [Section 9] [Entire Act]

State of Haryana - Subsection

Section 9(1A)(XXXI) in Haryana Municipal Corporation Employees (Recruitment and Conditions) Service Rules, 1998

(XXXI)in the case of Superintendent, -