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State of Rajasthan - Section

Section 1 in Rajasthan Electricity Regulatory Commission (Metering) Regulations 2007

1. Short title and Commencement.

(1)These regulations may be called the Rajasthan Electricity Regulatory Commission (Metering) Regulations 2007 in short RERC (Metering) Regulations and shall come into force from the date of their publication in the Gazette.
(2)Metering codes for distribution licensees issued by Ajmer Vidhyut Vitran Nigam limited, Jaipur Vidhyut Vitran Nigam limited and Jodhpur Vidhyut Vitran Nigam limited and Metering code for transmission licensee, incorporated as part III of state grid code shall cease to be operative.