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Gujarat High Court

A.C.I.T. Bharuch Range vs Gujarat Narmada Valley Fertilizers Co ... on 16 March, 2015

Author: M.R. Shah

Bench: M.R. Shah, S.H.Vora

            O/TAXAP/115/2015                            ORDER




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                           TAX APPEAL NO. 115 of 2015

================================================================
               A.C.I.T. BHARUCH RANGE....Appellant(s)
                              Versus
     GUJARAT NARMADA VALLEY FERTILIZERS CO LTD....Opponent(s)
================================================================
Appearance:
MR KM PARIKH, ADVOCATE for the Appellant(s) No. 1
MR MANISH J SHAH, ADVOCATE for the Opponent(s) No. 1
================================================================

            CORAM: HONOURABLE MR.JUSTICE M.R. SHAH
                   and
                   HONOURABLE MR.JUSTICE S.H.VORA

                                Date : 16/03/2015


                                 ORAL ORDER

(PER : HONOURABLE MR.JUSTICE M.R. SHAH) None present. However, in the interest of justice, S.O. to 24.3.2015.

(M.R.SHAH, J.) (S.H.VORA, J.) shekhar Page 1 of 1