Gujarat High Court
A.C.I.T. Bharuch Range vs Gujarat Narmada Valley Fertilizers Co ... on 16 March, 2015
Author: M.R. Shah
Bench: M.R. Shah, S.H.Vora
O/TAXAP/115/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
TAX APPEAL NO. 115 of 2015
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A.C.I.T. BHARUCH RANGE....Appellant(s)
Versus
GUJARAT NARMADA VALLEY FERTILIZERS CO LTD....Opponent(s)
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Appearance:
MR KM PARIKH, ADVOCATE for the Appellant(s) No. 1
MR MANISH J SHAH, ADVOCATE for the Opponent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE M.R. SHAH
and
HONOURABLE MR.JUSTICE S.H.VORA
Date : 16/03/2015
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE M.R. SHAH) None present. However, in the interest of justice, S.O. to 24.3.2015.
(M.R.SHAH, J.) (S.H.VORA, J.) shekhar Page 1 of 1