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[Cites 0, Cited by 0] [Section 44(6)] [Section 44] [Entire Act]

State of Mizoram - Subsection

Section 44(6)(a) in Mizoram (Land Acquisition, Rehabilitation and Resettlement) Act, 2016

(a)"original land owner" refers to the owner of the land who has got rights and title over the land before commencement of this Act;