Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 9C in The Bombay Gas Supply Act, 1939 9C. Indemnity from suits and proceedings. - No suit, prosecution or other proceedings shall be instituted against the Inspector of any of his assistants for anything in good faith done or purporting to be done under this Act.]
