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Bijay Singh vs State Of U.P on 16 August, 2016

Bench: Dipak Misra, Uday Umesh Lalit

      ITEM NO.11                                   COURT NO.4                      SECTION XI

                                      S U P R E M E C O U R T O F             I N D I A
                                              RECORD OF PROCEEDINGS

      I.A. 3/2016 in Petition(s) for Special Leave to Appeal (C)                                No(s).
      35547/2013

      (Arising out of impugned final judgment and order dated 20/08/2013
      in SA No. 692/2013 passed by the High Court of Judicature at
      Allahabad)

      BIJAY SINGH & ORS                                                             Petitioner(s)

                                                              VERSUS

      STATE OF U.P & ORS                                                            Respondent(s)

      (for modification and office report)

      Date : 16/08/2016 This application was called on for hearing today.

      CORAM :                HON'BLE MR. JUSTICE DIPAK MISRA
                             HON'BLE MR. JUSTICE UDAY UMESH LALIT

      For Petitioner(s)                       Mr. Siddartha Dave, Adv.
                                              Mr. Balraj Dewan, AOR

      For Respondent(s)                       Ms. Abha R. Sharma, AOR

                                UPON hearing the counsel the Court made the following
                                                   O R D E R

I.A. No.3 of 2016 in SLP (C) No.35547 of 2013 has been filed seeking numerous prayers including prayer to make an observation that the High Court should decide the matter without being influenced by the factum of withdrawal of the special leave petition.

Having heard learned counsel for the applicant, we observe that withdrawal of the special leave petition shall not be construed as any impediment for adjudication of the writ petition preferred under Article 226 of the Constitution of India.

The I.A. is accordingly disposed of.

                         (Gulshan Kumar Arora)                                    (H.S. Parasher)
                             Court Master                                           Court Master