Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 8 in The Assam Finance Service Rules, 1963

8. Constitution of Committee.

- The Committee mentioned in sub-rule of Rule 7 shall be constituted with the following members :
(i)Chief Secretary-Chairman.
(ii)One Secretary nominated by the Chief Secretary-Member.
(iii)Secretary, Finance-Member-Secretary.