Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 56(5)] [Section 56] [Entire Act]

State of Andhra Pradesh - Subsection

Section 56(5)(xv) in Dr. Y.S.R. Horticultural University Act, 2007

(xv)[ affiliation or recognition including conditional affiliation or recognition of colleges and polytechnics and withdrawal of such affiliation and for all other matters necessary for carrying out all or any of the purposes of the Act.] [Added by Andhra Pradesh Act No. 5 of 2017, dated 26.4.2017.]