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Bombay Presidency - Section

Section 11 in The Bombay land Requisition (Determination of Compensation) Rules, 1949

11. Remarks, if any

I/ We hereby solemnly declare that the above information is correct to the best of my/our knowledge.Date.Signature of landlord/s.Signature of the Claimant applicant/s.Form B(See rule 3(1)]