Section 26 in The Goa, Daman and Diu Shops and Establishments Act, 1973
26. Power to increase the period of leave allowable under section 23.
- Notwithstanding anything contained in section 23, the Government may, by notification, increase the total number of days of leave that may be allowed under sub-section (1) of that section and the maximum number of days upto which such leave may be accumulated in respect of any establishment or class of establishments.
