Rajasthan High Court - Jodhpur
Shanti Devi vs Mula Ram on 25 October, 2021
Author: Rameshwar Vyas
Bench: Rameshwar Vyas
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S. B. Civil Misc. Appeal No. 679/2020
Smt. Shanti Devi & anr.
----Appellants
Versus
Mula Ram & ors.
----Respondent
For Appellant(s) : Mr. Jogender Singh
HON'BLE MR. JUSTICE RAMESHWAR VYAS
Order 25/10/2021 Two weeks' time is granted to the learned counsel for the appellants for filing fresh process fees and notices for the unserved respondents.
On filing the requisites, notices be issued to the respondent Nos. 1 to 6 returnable within a period of four weeks thereafter.
(RAMESHWAR VYAS),J 94-Inder/-
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