Delhi High Court - Orders
Astral Poly Technik Limited & Anr vs Astralglee Through Its Proprietor Ms ... on 19 November, 2020
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 440/2020 & I.A. No.9225,10741, 10751/2020
ASTRAL POLY TECHNIK LIMITED & ANR. .....Plaintiffs
Through : Mr. Sachin Gupta with Ms. Jasleen Kaur,
Advs.
versus
ASTRALGLEE THROUGH ITS PROPRIETOR MS POOJA
SURENDRA AYRE & ORS. .....Defendants
Through : Mr. Bharat Malhotra with Mr. Subhradeep
Banerjee, Advs.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
ORDER
% 19.11.2020 [Court hearing convened via video-conferencing on account of COVID-19]
1. List the matter on 27.11.2020, albeit, at the end of board.
2. In the meanwhile, counsel for the parties will file their written submissions not exceeding three pages each.
RAJIV SHAKDHER, J NOVEMBER 19, 2020 pmc Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:VIPIN KUMAR RAI Signing Date:20.11.2020 14:04:50