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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(b) in Tamil Nadu Minor Inams (Abolition and Conversion Into Ryotwari) Act, 1963

(b)to issue instructions for the guidance of [the Settlement Officers] [Substituted for the expression 'the Settlement Officer' by section 6 of the Tamil Nadu Minor Inams (Abolition and Conversion into Ryotwari) Amendment Act, 1964 (Tamil Nadu Act 33 of 1964).] and Assistant Settlement Officers;