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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(2) in Rajasthan Land Revenue (Allotment of Land for Setting up of Wind Farm) Rules, 2006

(2)If the Collector is satisfied with the proposals in all respects, he shall send the record with his comments to the State Government.