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[Cites 0, Cited by 9] [Entire Act]

State of Kerala - Section

Section 11 in Travancore-Cochin Literary, Scientific and Charitable Societies Registration Act, 1955

11. Enforcement of decree against society.

- If a decree is against the person or officer named on behalf of the society, such decree shall not be executed against the property, movable or immovable, or against the body of such person or officer, but against the property of the society.