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State of Odisha - Section

Section 11 in The Orissa Vesting of Properties (in Grama Sasans) Act, 1964

11. Act to override other laws.

- Save as otherwise expressly provided the provisions of this Act shall have affect, notwithstanding anything to the contrary in any other law, custom, or usage or agreement, sanad or other grant or in any decree or order of Court or any other authority.