Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 24(2) in Apex Professional University Act, 2012

(2)The Pro Vice-Chancellor and Chief Finance Officer shall always be non-voting permanent invitee on the Board of Management.