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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Sikkim - Subsection

Section 5(8) in Sikkim Fire Services Act, 1981

(8)for the employment of the members of the fire brigade on such terms and conditions as it deems proper in any rescue, salvage or other works not connected with extinguishment of fire for which the fire brigade may in its opinion, be usefully and appropriately employed ;