Gauhati High Court
Page No.# 1/4 vs The State Of Nagaland And 5 Ors on 17 December, 2024
Author: K.R. Surana
Bench: Kalyan Rai Surana
Page No.# 1/4
GAHC010070292023
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/1790/2023
TEPUNOL YORE AND 3 ORS.
DISTRICT PROJECT OFFICER, DIST.- CHUMUKEDIMA, NAGALAND.
2: I. ACATO CHISHI
DISTRICT PROJECT OFFICER
DIST.- NIULAND
NAGALAND.
3: ALEMLA AIER
DISTRICT PROJECT OFFICER
DIST. PEREN
NAGALAND.
4: P. LIPICHEM SANGTAM
ASSISTANT PROJECT OFFICER
DIST. KIPHIRE
NAGALAND
VERSUS
THE STATE OF NAGALAND AND 5 ORS.
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF
NAGALAND, KOHIMA, NAGALAND.
2:THE COMMISSIONER AND SECRETARY / SECRETARY
DEPARTMENT OF LAND RESOURCES DEVELOPMENT
GOVERNMENT OF NAGALAND
KOHIMA
NAGALAND.
3:THE COMMISSIONER AND SECRETARY / SECRETARY
DEPARTMENT OF PERSONNEL AND ADMINISTRATIVE REFORMS
Page No.# 2/4
GOVERNMENT OF NAGALAND
KOHIMA
NAGALAND.
4:THE DIRECTOR
DIRECTOR OF LAND RESOURCES
GOVERNMENT OF NAGALAND
KOHIMA
NAGALAND.
5:R. IMTISUNGKUM
DEPUTY DIRECTOR
DIRECTORATE OF LAND RESOURCES
GOVERNMENT OF NAGALAND
KOHIMA
NAGALAND.
6:BIREN CHETTRI
DISTRICT PROJECT OFFICER
DISTRICT- MON
NAGALAND
Advocate for the Petitioner : MR. A ZHIMOMI, MR B PRASAD,MR P J BORAH,MR D K
MISHRA
Advocate for the Respondent : GA, NAGALAND, MR S BORGOHAIN (R- 6),MR. K N
CHOUDHURY ,N GAUTAM (r-2,4),MS N MAHANTA (r-2,4),MR. D J DAS (r-2,4)
Linked Case : I.A.(Civil)/1650/2023
TEPUNOL YORE AND 3 ORS.
DISTRICT PROJECT OFFICER
DIST.- CHUMUKEDIMA
NAGALAND.
2: I. ACATO CHISHI
DISTRICT PROJECT OFFICER
DIST.- NIULAND
NAGALAND.
3: SMTI ALEMLA AIER
DISTRICT PROJECT OFFICER
Page No.# 3/4
DIST. PEREN
NAGALAND.
4: P. LIPICHEM SANGTAM
ASSISTANT PROJECT OFFICER
DIST. KIPHIRE
NAGALAND.
VERSUS
THE STATE OF NAGALAND AND 5 ORS.
REPRESENTED BY THE CHIEF SECRETARY
GOVERNMENT OF NAGALAND
KOHIMA
NAGALAND
2:THE COMMISSIONER AND SECRETARY / SECRETARY
DEPARTMENT OF LAND RESOURCES DEVELOPMENT
GOVERNMENT OF NAGALAND
KOHIMA
NAGALAND.
3:THE COMMISSIONER AND SECRETARY / SECRETARY
DEPARTMENT OF PERSONNEL AND ADMINISTRATIVE REFORMS
GOVERNMENT OF NAGALAND
KOHIMA
NAGALAND.
4:THE DIRECTOR
THE DIRECTORATE OF LAND RESOURCES
GOVERNMENT OF NAGALAND
KOHIMA
NAGALAND.
5:R. IMTISUNGKUM
DEPUTY DIRECTOR
DIRECTORATE OF LAND RESOURCES
GOVERNMENT OF NAGALAND
KOHIMA
NAGALAND.
6:BIREN CHETTRI
DISTRICT PROJECT OFFICER
DISTRICT- MON
NAGALAND.
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Advocate for : MR D K MISHRA
Advocate for : GA
Page No.# 4/4
NAGALAND appearing for THE STATE OF NAGALAND AND 5 ORS.
BEFORE
HONOURABLE MR. JUSTICE KALYAN RAI SURANA
HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND
ORDER
17.12.2024 (K.R. Surana, J) Both sides including Ms. T. Khro , learned Additional Advocate General for the State of Nagaland are present.
As prayed for by the learned counsel for the petitioner, list the matter in the 3rd week of February.
JUDGE JUDGE Comparing Assistant