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State of Uttar Pradesh - Section

Section 9 in The U.P. Excise Constables, Drivers and Tari Supervisors Service Rules, 1983

9.

A candidate, who has-
(i)served in the Territorial Army for a minimum period of two years, or
(ii)has obtained a 'B' Certificate of the National Cadet Corps; shall other things being equal, be given preference in the matter of direct recruitment;
(iii)A candidate who has-
(a)passed the High School Examination of the Board of High School and Intermediate Education, Uttar Pradesh or any other examination recognised as equivalent thereto by the Government, and
(b)Possesses knowledge of Motor Mechanism, shall other things being equal, be given preference in the matter of direct recruitment to the post of Driver.