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[Cites 0, Cited by 0] [Section 79(1)] [Section 79] [Entire Act]

State of Madhya Pradesh - Subsection

Section 79(1)(b) in Madhya Pradesh Bhu-Rajasva Sanhita (Rajasva Nyayalayon Ki Prakriya) Niyam, 2019

(b)the land revenue assessed upon the land where the property to be sold is an interest in land paying revenue to the Government;