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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(4) in The M.P. Tendu Patta (Vyapar Viniyaman) Niyamavali, 1966

(4)Any compensation ordered to be paid as result of the enquiry or any collection charges so ordered to be paid under sub-section (4) of Section 8 shall be paid within one month from the communication of the orders to the party concerned.