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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Chattisgarh - Subsection

Section 24(2)(a) in The Chhattisgarh Primary Education Act, 1961

(a)in rural areas to which the Panchayat law extends, the Nyaya Panchayats constituted under that law within whose jurisdiction the offence was committed;