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[Cites 0, Cited by 19] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(d) in The Muslim Women (Protection Of Rights On Divorce) Act, 1986

(d)all the properties given to her before or at the time of marriage or after her marriage by her relatives or friends or the husband or any relatives of the husband or his friends.