Gujarat High Court
Para Vistar Vividh Karyakari Seva ... vs The State Of Gujarat Thru The Secretary on 25 February, 2019
Author: Bela M. Trivedi
Bench: Bela M. Trivedi
C/SCA/4050/2019 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 4050 of 2019
==========================================================
PARA VISTAR VIVIDH KARYAKARI SEVA SAHAKARI MANDLI LTD THRU
CHAIRMAN
Versus
THE STATE OF GUJARAT THRU THE SECRETARY
==========================================================
Appearance:
MR DIPEN DESAI(2481) for the Petitioner(s) No. 1
for the Respondent(s) No. 2,3,4,5,6
ADVANCE COPY SERVED TO GOVERNMENT PLEADER/PP(99) for the
Respondent(s) No. 1
==========================================================
CORAM: HONOURABLE MS.JUSTICE BELA M. TRIVEDI
Date : 25/02/2019
ORAL ORDER
Put up on 26.2.2019 as prayed for.
(BELA M. TRIVEDI, J) V.V.P. PODUVAL Page 1 of 1