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[Cites 0, Cited by 0] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(18) in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011

(18)The Central Government may direct that the Chief Electrical Engineer of Bangalore Metro Rail Corporation shall, for the purpose of works under the Bangalore Metro Rail Corporation, function as the Electrical Inspector to the Government of India.