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[Cites 0, Cited by 0] [Section 184(1)] [Section 184] [Entire Act]

State of Himachal Pradesh - Subsection

Section 184(1)(e) in The Himachal Pradesh Municipal Corporation Act, 1994

(e)erect or set up any fence, post, stall or scaffolding in any public street, and may charge fees according to a scale to be approved by the Deputy Commissioner for such permission.