Calcutta High Court (Appellete Side)
Pocso Act vs In Re: Arset Saha @ Arshed Saha on 22 June, 2017
Author: Joymalya Bagchi
Bench: Joymalya Bagchi
1 22.06.17
Sl. No.8 akd [Adjourned] C. R. M. 5756 of 2017 In Re: An application for bail under Section 439 of the Code of Criminal Procedure filed on 20.06.2017 in connection with Ramnagar Police Station Case No. 70 of 2017 dated 10.03.2017 under Sections 354/354B of the Indian Penal Code and Section 8 of the POCSO Act.
And In Re: Arset Saha @ Arshed Saha ... ... Petitioner Mr. Amitabha Karmakar ... ... for the petitioner Ms. Anasuya Sinha ... ... for the State Officer-in-charge, Ramnagar Police Station is directed to be personally present before this Court along with the case diary on the next date of hearing.
Let this matter appear under the same heading on 28th June, 2017.
(Joymalya Bagchi, J.)