Section 16 in The Rajasthan Shops and Commercial Establishment Rules, 1959
16. Amount of maternity benefit.
(1)The benefit payable under section 17 shall be paid at the rate of 7/12 of the average daily wage or twelve annas a day, whichever is higher.(2)If a woman dies during the period of maternity, the maternity benefit shall be payable only for the days up to and including the day of her death.
