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[Cites 0, Cited by 0] [Section 2A(1)] [Section 2A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2A(1)(i) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958

(i)[a University at Faizabad to be known as the Narendra Deva Krishi Acharya Narendra Deva Krishi Evam Prodyogik Vishwavidyalaya] [Substituted 'A University at Faizabad to be known as the Narendra Deva Krishi Evam Prodyogik Vishwavidyalaya' by Uttar Pradesh Act No. 9 of 2019, dated 2.8.2019.]; and