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[Cites 0, Cited by 0] [Section 227] [Entire Act]

State of Rajasthan - Subsection

Section 227(1) in The General Rules (Civil), 1986

(1)As soon as the copy is made the Head Copyist shall forthwith return the record, together with the application and order to the official from whom he received them and such official shall forthwith place such application and order at appropriate place in the last part of the file.