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State of Arunachal Pradesh - Section

Section 5 in Arunachal Pradesh Municipal Elections Act, 2009

5. Co-ordination and supervision.

(1)Subject to the superintendence, direction and control of the Commission, the Municipal Election Officer shall co-ordinate and supervise all work within his jurisdiction in connection with the preparation and revision of electoral rolls for all Municipalities.
(2)The Municipal Elections Officer shall perform such other functions as may be entrusted to him by the Commission.