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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(1)(f) in The Indian Forest Service (Probationers' Final Examination) Regulations, 2016

(f)Weapon Training. - The probationers shall be trained and tested in the use of weapon, viz, light machine gun, rifles, pistols and revolvers.