Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 69] [Entire Act] Greater Bengaluru City Corporation - Section 69(4) in Bangalore Water Supply and Sewerage Act, 1964 (4)The Board may require the owners of such group or block of premises to maintain the work executed under this section.
